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Himachal Pradesh High Court

State Of Himachal Pradesh vs . Chandu Ram And Others on 28 March, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

State of Himachal Pradesh Vs. Chandu Ram and others Cr. Revision No. 305 of 2021 .

28.03.2023 Present: M/s Jitender Sharma, Tejesvi Sharma & Pushpender Jaswal, Additional Advocate Generals, for the petitioner.

Mr. Ajay Sharma, Advocate, for respondents No. 1 and 2.

Mr. Pankaj Chaudhary, Advocate, vice Ms. Anubhuti Sharma, Advocate, for respondent No. 3.

April, 2023.

r to As jointly prayed for, list for consideration on 24th (Ajay Mohan Goel) Judge March 28, 2023 (bhupender) ::: Downloaded on - 28/03/2023 20:44:40 :::CIS