Himachal Pradesh High Court
State Of Himachal Pradesh vs . Chandu Ram And Others on 28 March, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
State of Himachal Pradesh Vs. Chandu Ram and others Cr. Revision No. 305 of 2021 .
28.03.2023 Present: M/s Jitender Sharma, Tejesvi Sharma & Pushpender Jaswal, Additional Advocate Generals, for the petitioner.
Mr. Ajay Sharma, Advocate, for respondents No. 1 and 2.
Mr. Pankaj Chaudhary, Advocate, vice Ms. Anubhuti Sharma, Advocate, for respondent No. 3.
April, 2023.
r to As jointly prayed for, list for consideration on 24th (Ajay Mohan Goel) Judge March 28, 2023 (bhupender) ::: Downloaded on - 28/03/2023 20:44:40 :::CIS