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[Cites 0, Cited by 0] [Section 185(1)] [Section 185] [Entire Act]

NCT Delhi - Subsection

Section 185(1)(f) in The Delhi Municipal Corporation Act, 1957

(f)for any other purpose for which the [Corporation] [Substituted by Act 67 of 1993, section 89, for clause (d) (w.e.f. 1-10-1993)] is, by virtue of this Act or any other law for the time being in force, authorised to borrow :