Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194A(3)] [Section 194A] [Entire Act] Union of India - Subsection Section 194A(3)(c) in The Income Tax Act, 1961 (c)forty thousand rupees, on any deposit with post office under any scheme framed by the Central Government and notified by it in this behalf; and