Himachal Pradesh High Court
Shubh Lata Sharma Aged 50 Years vs State Of Himachal Pradesh Through on 22 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
ON THE 22nd DAY OF JUNE, 2022
.
BEFORE
THE HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN, JUDGE
&
THE HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA, JUDGE
CIVIL WRIT PETITION NO. 1604 OF 2022
Between
1. SHUBH LATA SHARMA AGED 50 YEARS
W/O SH. MADAN MOHAN SHARMA, R/O
214/10, DEVI NAGAR, TEHSIL PAONTA
SAHIB, DISTT. SIRMAUR, H.P.
2. M/S SAB GIRI INDUSTRIES VILLAGE
RAMPURGHAT, TEHSIL PAONTA SAHIB,
DISTT. SIRMAUR, HP THROUGH ITS SOLE
PROPRIETOR SH. MADAN MOHAN
SHARMA R/O 214/10, DEVI NAGAR, TEHSIL
PAONTA SAHIB, DISTT. SIRMAUR, HP.
....PETITIONERS
(BY MR. DEEPAK KAUSHAL, ADVOCATE)
AND
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY INDUSTRIES GOVT. OF HP;
2. STATE OF HP THROUGH SECRETARY
REVENUE, GOVT. OF HP;
3. THE STATE GEOLOGIST, HP;
4. MINING OFFICER, SIRMAUR AT NAHAN,
DISTT. SIRMAUR, HP;
5. THE SUB DIVISIONAL MAGISTRATE PAONTA
SAHIB, DISTT. SIRMAUR, HP;
6. THE TEHSILDAR, PAONTA SAHIB, DISTT.
SIRMAUR, HP;
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2
7. M/S R.J. ASSOCIATES, VILLAGE NAWADA, PO
SHIVPUR, TEHSIL PAONTA SAHIB, DISTT
SIRMAUR, HP. THROUGH ITS PARTNER SH.
.
RAJESH S/O LATE SH. PREM CHAND R/O
HOUSE NO.32, SHANTI COLONY, DEVI NAGAR,
TEHSIL PAONTA SAHIB,DISTT. SIRMAUR, HP.
....RESPONDENTS
(BY SH. ASHOK SHARMA, ADVOCATE
GENERAL WITH MR. VINOD THAKUR,
ADDITIONAL ADVOCATE GENERAL)
_________________________________________________
This civil writ petition coming on for admission before notice
this day, Hon'ble Mr. Justice Tarlok Singh Chauhan, passed the following:
ORDER
Having heard the matter at length over an hour, we find that the instant petition raises highly disputed question of fact, which cannot be adjudicated in the instant petition, Accordingly, the same is dismissed reserving liberty to the petitioners to avail such remedy including filing of the civil suit, if permissible under the law. Pending miscellaneous application(s), if any, also stands disposed of.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 22nd June, 2022 (Guleria) ::: Downloaded on - 23/06/2022 20:03:17 :::CIS