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Bombay Presidency - Section

Section 120 in The Bombay Forest Rules, 1942

120. Procedure regarding departmental communications.

- In matters relating to departmental finance or to appointment, transfer or leave of establishment, and in those mentioned in rule 117, as matters to be dealt with by the Chief Conservator, on his own authority, the Conservators shall address all communications to the Chief Conservator. On other subjects they shall address the Commissioner concerned.