Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27A] [Entire Act] State of Rajasthan - Subsection Section 27A(7) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955 (7)Selection for promotion to the highest posts or highest categories of posts in the State Service shall always be made on the basis of merit alone.
