Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(17)(h) in West Bengal Goods and Services Tax Act, 2017 (h)services provided by a race club by way of totalizator or a licence to book maker in such club; and