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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018

(1)No personnel shall be appointed through manpower outsourcing agencies for carrying out services which can be procured through service contracts such as housekeeping, security, hospitality and such other services.Part-VI Financial Provisions