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[Cites 0, Cited by 60] [Entire Act]

Union of India - Section

Section 31 in Indian Forest Act, 1927

31. Publication of translation of such notification in neighbourhood.

- The Collector shall cause a translation into the local vernacular of every notification issued under section 30 to be affixed in a conspicuous place in every town and village in the neighbourhood of the forest comprised in the notification.