Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act] State of Jammu-Kashmir - Subsection Section 101(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000 (c)as to the actual cost or other specified details connected with the determination of the value of such land or a building.