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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Bihar - Subsection

Section 76(1) in Bihar Inland Vessels Rules, 2013

(1)A mechanically propelled vessel underway shall keep out of the way of;
(a)a vessel is not under command;
(b)a vessel restricted in her ability to maneuver;
(c)a vessel engaged in fishing;
(d)a sailing vessel, vessel under oars or country boat; and
(e)a vessel proceeding downstream by a vessel proceeding upstream, it the prevailing circumstances permit.