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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tripura - Subsection

Section 35(1)(a) in Tripura Excise Rules, 1962

(a)to any railway servant at the time on duty, to any excise or Police officer below the rank of Sub-Inspector being in uniform, any vagrant under Police escort, or any instance person, by any licensed vendor or by the agent or servant of any licensed vendor, or