Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Uttarakhand - Subsection Section 50(2) in The Uttarakhand Police Act, 2007 (2)The police officers posted to such units shall not be diverted to any other duty, except under very special circumstances, with the written permission of the Director General of Police.
