Section 11 in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.
11. Adaptations and modifications in Act.
- As from the appointed day, the Act shall, until altered, repealed or amended by the competent Legislature of a State have effect subject to the provisions of, and the adaptations and modifications directed by, the Schedule hereto annexed.
