Section 45(3) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971
(3)A tendered ballot paper shall be the same as the other ballot papers used at the polling station, except that it shall be-(a)serially the list in the bundle of ballot papers issued for use at the polling station: and(b)endorsed on the back with the words "tendered ballot paper" by the Presiding Officer in his own hand and signed by him.
