Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 109 in The Cess Act, 1880 109. Application of District Fund. - Repealed by the B. and O. Cess (Amendment) Act, 1916 (B. and O. Act 1 of 1916), Section 3.
