Section 2(c) in Assam Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2011
(c)"Medicare Service Persons" in relation to Medicare Service Institution shall include,-(i)Registered Medical Practitioners, working in Medicare Institutions (including those having provisional Registration);(ii)Registered nurses;(iii)Medical students;(iv)Nursing students;(v)Any Para-medical or any other worker employed and working in Medicare Service Institutions;
