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State of Bihar - Section

Section 3 in Store Purchase Preference Policy, 2002

3.

From the date of notification of this order, all previous notification issued on this subject including "Bihar Purchase Preference Rules, 1975" as amended from time to time) shall deemed to be repealed.fcgkj ljdkj] foRr foHkkx] Kkiakd ,e&4&19&2007&2397 fo 2 fnuakd 3-4-2007fo"k;& jkT; ljdkj }kjk dz; dh tkus okyh lkefxz;ksa dh vkiwfrZ esa jkT; ds Hkhrj vofLFkr m|ksxksa dks izkFkfedrk nsus ds laca/k esaAljdkjh dk;ksZa ds fy, lkefxz;ksa dh vkiwfrZ fcgkj foRrh; fu;ekoyh ds izko/kkuksa ds vuq:i yh tkrh gS ftlesa dz; dk eq[; fl)kar gS ljdkjh jkf'k ds fy, lcls vPNk ewY; Value for Money ikjnf'kZrk] fu"i{krk ,oa izfrLi/kkZRed izfdz;k dk ikyu djrs gq, de ls de dher ij vPNh ls vPNh xq.kork dk lkeku dz; fd;k tk;sA