Allahabad High Court
Gopal Prasad Jaiswal And Others vs Hari Shankar Pathak on 4 April, 2011
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 13556 of 2011 Petitioner :- Gopal Prasad Jaiswal And Others Respondent :- Hari Shankar Pathak Petitioner Counsel :- P.K. Sinha Respondent Counsel :- S.C. Hon'ble Rajes Kumar,J.
List in the week commencing 25.4.2011. Office is directed to give report about the service of notice and petitioner may file affidavit of service.
Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 4.4.2011 OP