Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(2)(b) in The Kerala General Sales Tax Act, 1963 (b)a declaration in such form and containing such particulars as may be prescribed when the vehicle or vessel enters or leaves the State limits.