Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(i) in Kerala Medical Officers' Admission to Postgraduate Courses Under Service Quota Act, 2008 (i)'rural area service' means the service rendered by a Medical Officer in an area declared by the Government as 'rural area';
