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[Cites 0, Cited by 0] [Section 50(6)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(6)(a) in The National Bank For Agriculture And Rural Development Act, 1981

(a)who, immediately before the date appointed under sub-section (1) of section 16, is a member of the staff of the Agricultural Refinance and Development Corporation; or