Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(6)(b) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(b)to approve proposal for providing infrastructural facilities in the market and market area;