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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(3) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(3)The assets of the fund shall include all such grants and contributions, recurring, non-recurring, from Government or any other statutory body, as well as voluntary donations from individuals or organizations.