Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 13] [Entire Act] NCT Delhi - Subsection Section 13(4) in Delhi Sales Tax Act, 1975 (4)Any vacancy in the membership of the Appellate Tribunal shall be filled up by the Central Government as soon as practicable.
