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State of Odisha - Section

Section 96A in The Orissa Co-operative Societies Rules, 1965

96A. [ [Inserted by S.R.O. No. 1053-dated 15.10.1979, See Orissa Gazette Extraordinary No. 1979, dated 25.10.1979.]

Declaration to be made creating a charge in favour of Bank -
(2)A member who applies to the Bank for a loan shall make a declaration in Schedule E creating a charge in favour of the land or his interest therein.]