Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(3)(c) in The Punjab Town Improvement Trust Rules, 1939

(c)sums payable under a compromise of any suit or other legal proceeding or claims effected under section 96 of the Act;