Madhya Pradesh High Court
M/S Parle Biscuit Pvt. Ltd vs Union Of India on 30 July, 2014
Writ Petition No.21029 of 2013 30.7.2014 Shri Jaideep Sirpurkar, Advocate for the petitioners. Shri Swapnil Ganguli, Government Advocate for the State.
After hearing counsel for the parties, we direct that the interim protection granted to the petitioners vide order dated 13.12.2013 shall continue till final decision of the petition.
Certified copy as per rules.
(AJIT SINGH) ( N.K. GUPTA)
JUDGE JUDGE
Khan*