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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(1) in The Punjab Police Act, 2007

(1)The following shall be the responsibilities of the Director General of Police, namely:-
(a)To enforce the policies and other action plans, approved by the State Government; and
(b)To administer, control and supervise the police service to ensure its efficiency, effectiveness, responsiveness and accountability