Section 247(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
(d)Wherever, building workers exposed to hazard of falling into water shall be provided with adequate equipment for saving from drowning and rescuing from such hazards and if Chief Inspector considers necessary will (sic provide) equipped boat or launch manned with trained personnel shall be provided by the employer at the site of such work.