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[Cites 0, Cited by 0] [Section 402(2)] [Section 402] [Entire Act]

State of West Bengal - Subsection

Section 402(2)(g) in West Bengal Municipal Corporation Act, 2006

(g)one shall be the concerned Executive Engineer of the Municipal Engineering Directorate, or an Engineer of the Corporation, or an Executive Engineer of any Development Authority as may be nominated by the State Government in this behalf.