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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F

(1)the words "the Collector of the District" mean the Chief Officer of the District in-charge of the administration of a district and exercising the power of a Collector of a District though the officer be given some other designation;