Supreme Court - Daily Orders
Shyam Sunder Infrastructure P (Ltd.) vs Commissioner Of Income Tax-Iii on 9 April, 2021
Author: Aniruddha Bose
Bench: Aniruddha Bose
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. No.31031/2021
IN
CIVIL APPEAL No.5105/2015
SHYAM SUNDER INFRASTRUCTURE P (LTD.) Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX-III Respondent(s)
O R D E R
Learned counsel appearing for the appellant submits that he has instruction not to proceed with this appeal.
I.A. No.31031 of 2021 has been filed to that effect.
I.A. No.31031 of 2021 is allowed.
The civil appeal is accordingly dismissed as withdrawn.
...................J. [ANIRUDDHA BOSE] NEW DELHI;
09TH APRIL, 2021
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.04.13
17:00:46 IST
Reason:
ITEM NO.20 Court 15 (Video Conferencing) SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.5105/2015
SHYAM SUNDER INFRASTRUCTURE P (LTD.) Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX-III Respondent(s)
(IA No. 31031/2021 - WITHDRAWAL OF CASE / APPLICATION) Date : 09-04-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE [IN CHAMBERS] For Appellant(s) Mrs. Rajdipa Behura. Advocate Mr. A.Venayagam Balan, AOR Mr. Philomin Kani Adv.
Mr. Ashray Behura, Adv.
Ms. Neha Lingwal, Adv.
Ms. Hansika Sahu, Adv.
Mr. Swayamtosh Rath, Adv.
Mr. A. Venayagam Balan, AOR For Respondent(s) Mr. Sunil Kumar Verma, Adv.
Mrs. Anil Katiyar, AOR UPON hearing the counsel the Court made the following O R D E R Learned counsel appearing for the appellant submits that he has instruction not to proceed with this appeal. I.A. No.31031 of 2021 has been filed to that effect.
I.A. No.31031 of 2021 is allowed. The civil appeal is accordingly dismissed as withdrawn.
(RASHMI DHYANI) (BEENA JOLLY)
COURT MASTER COURT MASTER