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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(2)(a) in The M.P. Civil Services (Pension) Rules, 1976

(a)a medical board, in the case of a Gazetted Government servant [xxx] [Omitted by Notification No. FB-6-1-77-N-II-IV, dated 1-2-77 (w.e.f. 1-8-1976).];