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State of Uttarakhand - Section

Section 15 in Uttarakhand Panchayati Raj Act, 2016

15. Resignation of office bearers of Gram Panchayat.

- A Pradhan, Up-Pradhan of any Gram Panchayat may, by writing under his hand addressed to concerning Zila Panchayat Raj Adhikari, resign from his post;Provided that if resignation is not accepted within the period of 15 days from the date of submission by writing under his hand then the resignation shall be deemed sanctioned automatically and resigning office bearers shall not be deemed in his post and such posts shall be deemed vacant automatically from such dates.