Karnataka High Court
Savita D/O. Gundu Joshi vs District And Sessions Judge, on 22 June, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
B F 01)1 A
( (
HA 1(315 1. 22 ' ii 01 1)2 2O1
BE F( RE
THE HOWBLE MRJUSTICE RAM MOHAN REDDY
VP 0 018721 f$RES P WEE1 V t EJ SAF 1T2 H () GE' HF' 3UNE AGE; 21) YEARS. RIO JAGAD F F ALL MMAALAt B. (;'.P iAMTj-J4'f)T (3TQT SAGA FY P22 1 ER 3 FT 1 A. D1rTP1c. \P SES1) N5 1 '' BA( A 1 T Nt DiST SNGALKu 12 IF 1 E ( I V FM 0 22' S 1) C I 1 L F Ht 1" 2ETTI I 1-0 -(3 2
1) 'iI: TLY 1) ±1 :E (3 1 -'n N" ;i2Rv} KE'r "•, '(3 -EL 21iN'TE A
- - --r N Ni 1) 'Ni 1
1) YE 1 ( F' F 3 ) 21 1i 1 C ) / i ci ci ci a' rt CD a' a' CD a" a' K' ' ci ci g rt C): CD K n K) a' j to ht CD a' a'- K -- a' I a' a' " a' 4 a" rt '' ci -4 a' 2 -
K 9' CC) 9, a' 'a' CD K) K CD K) a' CD K ci --" C). a' ' CD a' o a' K 'a' 9C) a' 9a' a' a' Q a'- 0 a'
- _J a' PN a' a' 0 -3 -4 -4 a' K a' CD a' K a' CD K o a' r a' a' a' Ta' a' ' 'a' a' a') Q A a' K' K ci CD K' K' a' to CD K) a' K) K a' K' ci a' K a' K - -a CD CD a' 9' CD K 9 a' CD K ci a' ci CD K CD K a, ci a' ci i ci. t K a" ci aa' a C. a' CD CD ' K 9 a' 9' 9' K 9' 9' -.
a'
Oj$O ciRfcia'9a'a'
9'9
'
CD ci
CDa' a' a' 9!ci a' a" CD a' a' --4 K' K CD ' ci a' KKCDa'9CKciKKK)ciKCDci CD a' a' CD = CD a' CD a' ci CD ci a' a' 'SD a' K' CD K' K) K K ci
- El Crt K 15:
15: a" CD a' a' a' ci 9 9) a' a" a' a" CD C) K a' K' a' a', a' CC) K C) CD CD CD CD CD a' ci --* 'a' K' C)) CD to . a'• 9' 9! K9 ci ci SCci sa a' 9 a' 9) K a:
K CD K a p K a- ci 9 a'>a,CD 6 K'K'Koa'9 C 9 )C) K a'. C) C) a' CD a' a' CD a' a' a' CD K a' a' ci Dr a' ci P K a' K CD a' 9! 9' ci K 0 t 99 CD 9c "K K -a'a' 9, CD a 'a'CD:
K 9, citoK r a' K K ci 9!K 9 9' K K' . a-- C)) a' CD a' a' a' _ K K a' a' a' 0 a"
/!- K a' :
K'. a' a' C) 0 d ci K ci a'
a' K K a' CD K•
w won c I r o to IC aL )f e
's tanIei x utb Ru too
Ru (S.
TY
N 1 n
oot
d \it0'Dugb rFiiL 'r:Cr 0S (fUi SITflil 'b tjrT
or R t Rr ii b r n t u t t
ground s not acauobio to t°c petit;oner r 1 the ight ci t a r i c r r Err I KM. PRAKASH VS. THE STATE OF KARNATAKA, DEPARTMF W OF ERSO? & 4DWINISTI TI S REFORMS (SERVIcE RULES, RFP BY iS SECRE IARY , 1 cervno Cit t n ir r hO'* .1
viVir Or t IS C 1 1 1 nit c1 r I C) s.
a CDm
m .
' I
0
B --. 0 '
1%
0 B B B m
4 Iii 0
B .
ap. 0
0
CD
m '
0 a