Section 232(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
(a)essential life saving aides and appliances required to handle,-(i)head injuries and spinal injuries;(ii)bleeding;(iii)fractures and dislocations of bones and joints;(iv)crush injuries;(v)shock, including electric shock;(vi)dehydration due to any cause;(vii)snake bite, insect bite, scorpion and bee stings;(viii)burns, including chemical burn;(ix)bends or divers paralysis;(x)other surgical, gynaecological, obstetric, or paediatric emergencies;(xi)drowning;(xii)sunstroke and frost bite to building workers, are provided and properly maintained under the supervision of a construction medical officer.
