Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] Union of India - Subsection Section 10(2)(c) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007 (c)institute courses of study and to lay down standards of proficiency and other academic distinctions in respect of the courses offered by the Institute;