Supreme Court - Daily Orders
Satyanarayan Mishra vs Secretary, Kalinga Institute Of ... on 15 July, 2024
Bench: M.M. Sundresh, Aravind Kumar
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ITEM NO.28+64 COURT NO.13 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.28
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19572/2024
(Arising out of impugned final judgment and order dated 04-12-2023
in RSA No. 88/2019 passed by the High Court Of Orissa At Cuttack)
SATYANARAYAN MISHRA Petitioner(s)
VERSUS
SECRETARY, KALINGA INSTITUTE OF TECHNOLOGY(KIIT) Respondent(s)
( IA No.144489/2024-CONDONATION OF DELAY IN FILING and IA
No.144493/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.144494/2024-EXEMPTION FROM FILING O.T. and IA
No.144491/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Item No.64
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23143/2024
([TO BE TAKEN UP ALONG WITH ITEM NO.28 I.E. Diary No.
19572/2024] ... IA No.146092/2024-CONDONATION OF DELAY IN FILING
and IA No.146093/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.146094/2024-EXEMPTION FROM FILING O.T. and IA
No.146091/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 15-07-2024 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Anupam Lal Das, Sr. Adv.
Mr. Suman Tripathy, AOR
Mr. Ayush Kumar, Adv.
Ms. Shruti Mishra, Adv.
Mr. Anirudh Singh, Adv.
Ms. Anushree, Adv.
Signature Not Verified
Mr. Anupam Lal Das, Sr. Adv.
Mr. Suman Tripathy, AOR
Digitally signed by
rashmi dhyani pant
Date: 2024.07.16
18:18:20 IST
Reason: Mr. Ayusha Kumar, Adv.
Ms. Shruti Mishra, Adv.
Mr. Anirudh Singh, Adv.
Ms. Anushree, Adv.
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For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Applications for exemption from filing c/c of the impugned judgment and official translation are allowed.
Delay condoned.
Issue notice.
Dasti in addition.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)