Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(2)(m) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(m)the manner by which a certificate of registration granted under sub-¬section (3) of section 15 may be suspended or cancelled under sub¬section (4) of section 15;