Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

NCT Delhi - Subsection

Section 63(3)(i) in Delhi Sales Tax Act, 1975

(i)of such particulars to the officers of the Central Government or any State Government for such other purposes, as the Administrator may by general or special order direct.