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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(xxxv) in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003

(xxxv)"Competitive Examination" means the written and/or such other practical tests like typewriting, shorthand, etc., and such viva voice test or other tests as may be prescribed by the Chief Justice from time to time for different posts,