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Supreme Court - Daily Orders

Narendra Bhutani vs Anjali Bhutani on 11 July, 2014

\214       ITEM NO.51                            COURT NO.5                    SECTION XVIA

                                S U P R E M E C O U R T O F            I N D I A
                                        RECORD OF PROCEEDINGS

       Transfer Petition(s)(Criminal) No(s). 37-38/2014

       NARENDRA BHUTANI                                                     Petitioner(s)

                                                      VERSUS

       ANJALI BHUTANI                                                       Respondent(s)

       (with appln. (s) for stay and office report)


       Date : 11/07/2014 These petitions were called on for hearing today.

       CORAM :
                              HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
                              HON’BLE MR. JUSTICE S.A. BOBDE

       For Petitioner(s)
                                     Ms. Aishwarya Bhati ,Adv.
                                     Mr. Anshuman, Adv.
                                     Ms. Sanjoli Mittal, Adv.

       For Respondent(s)             Mr. Himanshu Gupta, Adv.
                                     Mr. Anil Kumar Tandale ,Adv.



                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard.

Transfer Petitions are dismissed.

(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2014.07.14 17:48:53 IST Reason: IN THE SUPREME COURT OF INDIA ORIGINAL JURISDICTION Transfer Petition(s)(Criminal) No(s). 37-38/2014 NARENDRA BHUTANI Petitioner(s) VERSUS ANJALI BHUTANI Respondent(s) O R D E R SR10562 Heard.

Transfer Petitions are dismissed.

..................................J (SUDHANSU JYOTI MUKHOPADHAYA) .............................J (S.A. BOBDE) NEW DELHI JULY 11, 2014