Supreme Court - Daily Orders
Narendra Bhutani vs Anjali Bhutani on 11 July, 2014
\214 ITEM NO.51 COURT NO.5 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 37-38/2014
NARENDRA BHUTANI Petitioner(s)
VERSUS
ANJALI BHUTANI Respondent(s)
(with appln. (s) for stay and office report)
Date : 11/07/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Ms. Aishwarya Bhati ,Adv.
Mr. Anshuman, Adv.
Ms. Sanjoli Mittal, Adv.
For Respondent(s) Mr. Himanshu Gupta, Adv.
Mr. Anil Kumar Tandale ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Transfer Petitions are dismissed.
(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2014.07.14 17:48:53 IST Reason: IN THE SUPREME COURT OF INDIA ORIGINAL JURISDICTION Transfer Petition(s)(Criminal) No(s). 37-38/2014 NARENDRA BHUTANI Petitioner(s) VERSUS ANJALI BHUTANI Respondent(s) O R D E R SR10562 Heard.
Transfer Petitions are dismissed.
..................................J (SUDHANSU JYOTI MUKHOPADHAYA) .............................J (S.A. BOBDE) NEW DELHI JULY 11, 2014