Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act] NCT Delhi - Subsection Section 116(2)(d) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (d)the term of office and other conditions of service of Chairman or Vice-Chairman of the Marketing Committee under Sections 44 and 46;