Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act] State of West Bengal - Subsection Section 17A(2)(b) in West Bengal Inland Fisheries Act, 1984 (b)any such water area including embankment or naturally or artificially depressed land holding is being, or is about to be, filled up, or