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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(b) in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971

(b)In case option is not received from any member within the time specified above he shall be deemed to have elected the Revised Pay scale from the appointed date.