Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(1) in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002 (1)Direct recruitment to the post of Scientist-B shall be made by competitive examination in the manner laid down in sub-regulation (2).
