Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 176 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

176. Hoardings.

- The employer shall ensure at a construction site of a building or other construction work that hoardings are constructed when the Chief Inspector of Inspection of Building and Construction consider it necessary for protection of building workers and directs such employer to construct such hoardings.