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Supreme Court - Daily Orders

Commissioner Of Income Tax vs Sahara India Financial Corp.Ltd. on 28 August, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                               1

       ITEM NO.8                   COURT NO.5                SECTION XIV

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

       Civil Appeal      No(s).   1311/2015

       COMMISSIONER OF INCOME TAX                              Appellant(s)

                                              VERSUS

       SAHARA INDIA FINANCIAL CORP.LTD.                        Respondent(s)

       (FOR FINAL DISPOSAL )

       WITH
       C.A. No. 1312/2015 (XIV)

       C.A. No. 6899/2015 (XIV)

       C.A. No. 1313/2015 (XIV)

       C.A. No. 2812/2018 (XIV)

       C.A. No. 2348/2018 (XIV)

       C.A. No. 2811/2018 (XIV)

       C.A. No. 2813/2018 (XIV)

       C.A. No. 2814/2018 (XIV)

       C.A. No. 3320/2018 (XIV)

       C.A. No. 3286/2018 (XIV)

       C.A. No. 2810/2018 (XIV)

       C.A. No. 3635/2018 (XIV)
       (FOR ADMISSION and I.R. and IA No.42023/2018-CONDONATION OF DELAY
       IN FILING)

       C.A. No. 3319/2018 (XIV)

       Diary No(s). 9403/2018 (XIV)
       (FOR CONDONATION OF DELAY IN FILING ON IA 57097/2018)
Signature Not Verified


       SLP(C) No. 11018/2018 (XIV)
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.08.28

       (FOR ADMISSION and I.R. and IA No.53410/2018-CONDONATION OF DELAY
18:02:02 IST
Reason:


       IN FILING and IA No.53412/2018-EXEMPTION FROM FILING C/C OF THE
       IMPUGNED JUDGMENT)
                                   2

Diary No(s). 13271/2018 (XIV)
(FOR CONDONATION OF DELAY IN FILING ON IA 68343/2018)

Date : 28-08-2018 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE A.K. SIKRI
          HON'BLE MR. JUSTICE ASHOK BHUSHAN

For Appellant(s)    Mr. Vikramjit Banerjee, ASG
                    Mr. K. Radhakrishnan, Sr. Adv.
                    Mr. Arijit Prasad, Adv.
                    Mr. Rupesh Kumar, Adv.
                    Mr. D.L. Chidanand, Adv.
                    Mr. Shreyash Bhardwaj, Adv.
                    Ms. Nisha, Adv.
                    Ms. Gargi Khanna, Adv.
                    Mr. Siddhartha Sinha, Adv.
                    Ms. Diksha Rai, Adv.
                    Mrs. Anil Katiyar, AOR

For Respondent(s)   Mr.   S.K. Bagariya, Sr. Adv.
                    Mr.   Percy J. Pardiwalla, Sr. Adv.
                    Mr.   Satyen Sethi, Adv.
                    Mr.   Aarohi Bhalla, Adv.
                    Mr.   Chandan Kumar Mandal, Adv.
                    Ms.   Sujata Kurdukar, AOR
                    Mr.   A.T. Panda, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List the matters after four weeks on a non-miscellaneous day.





(SUSHIL KUMAR RAKHEJA)                             (ANITA RANI AHUJA)
     AR-CUM-PS                                       BRANCH OFFICER