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State of Rajasthan - Section
Section 69A in The Rajasthan Excise Rules, 1956
69A. [ [Deleted by Notification No. G.S.R. 80, dated 28.8.2015 (w.e.f. 31.1.1957).]
***]| 69A. [ [Substituted by GSR 60, dated 26.3.1987, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 26.3.1987, page 355, [26.3.1987].]The fee for a licence for retail sale of country liquor (under guarantee-system) shall be as under:-]{| | |
| Licence fee per year or part thereof | |
| When guarantee amount for the year:- | |
| (1) does notexceed Rs. 15000 | Rs. 100.00 |
| (2) exceedsRs. 15000 but does not exceed Rs. 50000 | Rs. 250.00 |
| (3) exceedsRs. 50,000 but does not exceeds Rs. 2,00,000 | 1,000.00 |
| (4) exceedsRs. 2,00,000.00 | [5,000.00] [Substituted by GSR 60, dated 28.2.1994, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 3.3.1994, page 175, [28-2-94].] |